(1.) (Oral)
(2.) THIS petition is directed against the order dated 8.10.2010 whereby the learned Trial Court has allowed the application for amendment of the written statement filed by the defendant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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