RAJ KUMAR PATHANIA Vs. G B MATHUR

JUDGEMENT

(1.) COPC(T) No. 18 of 2008 was filed in the year 1995, COPC(T) No. 27 of 2008 was filed in the year 1998, COPC(T) No. 48 of 2008 was filed in the year 1999, COPC(T) No. 65 of 2008 was filed in the year 1998, COPC(T) No. 73 of 2008 was filed in the year 2001, COPC(T) No. 74 of 2008 was filed in the year 1998, COPC(T) No. 79 of 2008 was filed in the year 2004 and COPC(T) No. 80 of 2008 was filed in the year 2005.

(2.) ON going through the records and in view of the intervening developments, we do not find any contumacious conduct on the part of the respondents. Therefore, the contempt petitions are dismissed. Copy Dasti.