LAWS(HPH)-2010-10-78

RADHA RAM Vs. STATE OF HIMACHAL PRADESH

Decided On October 21, 2010
RADHA RAM Appellant
V/S
STATE OF HIMACHAL PRADESH Respondents

JUDGEMENT

(1.) THE petitioner has approached this Court for retrospective promotion to the post of Inspector Police. In the reply it is stated at para-5 as follows:-