(1.) THE Writ Petition is filed mainly with the following prayer:
(2.) WE have considered this issue in our judgment in LPA No. 36 of 2010. The text of the judgment reads as follows:
(3.) WITH these observations, the Writ Petition is disposed of, so also the pending application(s), if any.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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