(1.) LEARNED counsel for the petitioner seeks permission of this Court to withdraw the present Writ Petition with liberty to file a fresh petition incorporating the intervening developments. Permission, as above, is granted and the Writ Petition is dismissed as withdrawn. Copy Dasti.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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