(1.) THE writ petition is filed with the following prayer:
(2.) IN the reply, the following facts are admitted:
(3.) THE writ petition is disposed of, so also the pending applications, if any.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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