(1.) Heard.
(2.) The following order was passed by this Court in this matter on 5.10.2010:-
(3.) In compliance of the above order dated 5.10.2010, the alleged contemnor/respondent No.2, Shri O.P. Sharma, Director of Education, Himachal Pradesh, Shimla has made the following submissions by way of communication dated 15.10.2010 filed by the learned Deputy Advocate General, which is taken on record:-