(1.) THE petition is filed with the following prayer:-
(2.) IT is stated in the reply at Paras 6(i) to 6(xii) as follows:-
(3.) WITH these observations, the writ petition stands disposed of, so also the pending application(s), if any.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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