(1.) THE writ petition is filed with the following prayer:
(2.) PETITIONER submits that he may be permitted to make appropriate representation before the Respondent. Therefore, the writ petition is disposed of as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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