(1.) THE petition is filed on the following prayers 7 (i) and (ii):-
(2.) IN the reply filed on behalf of the respondents, the following stand has been taken vide para 6 II and III&IV:-
(3.) THE writ petition, so also the pending application(s), if any, stand disposed of in the above terms.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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