(1.) THE petitioner has prayed the following reliefs in the petition:-
(2.) IN the preliminary submission No.1, the respondents have submitted as follows:-
(3.) WITH the above observations, the petition stands disposed of, so also the pending applications, if any.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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