LAWS(HPH)-2010-11-120

O P GOYAL Vs. STATE OF HP

Decided On November 09, 2010
O.P.GOYAL Appellant
V/S
STATE OF HIMACHAL PRADESH Respondents

JUDGEMENT

(1.) THE writ petition is filed with the following prayers:- 26th

(2.) IN the reply at Para-3, it is stated as follows:-