LAWS(HPH)-2010-11-129

ASHOK KUMAR Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD

Decided On November 09, 2010
ASHOK KUMAR Appellant
V/S
AGRO INDUSTRIAL PACKAGING INDIA LTD. Respondents

JUDGEMENT

(1.) THE writ petition is filed with the following prayers:

(2.) IN the reply in para-3, it is stated as follows: