(1.) THE Writ Petition is filed mainly with the following prayers:
(2.) IT is submitted that the issue is covered in favour of the petitioners by judgment of this Court rendered in CWP No. 1770 of 2010, titled Sanjeev Saijpal vs. State of H.P. & ors.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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