(1.) HEARD and gone through the record.
(2.) PRESENT Petitioner, alongwith two other persons, named Raman and Jai Chand, has been booked for offences, under Sections 452, 323, 506, read with Section 34 of the Indian Penal Code, by Nirmand Police.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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