LAWS(HPH)-2010-10-315

MAYA DEVI Vs. KULDEEP SINGH RANA AND ANR.

Decided On October 25, 2010
MAYA DEVI Appellant
V/S
Kuldeep Singh Rana And Anr. Respondents

JUDGEMENT

(1.) CIVIL Writ Petition (T) No. 11315 of 2008 (OA No. 3290 of 2004) was disposed off by this Court on 9.10.2009 by passing following order:

(2.) IT cannot be disputed that interviews held on 23.4.2003 for the post of Drawing Master were for batch -wise appointment on regular basis.

(3.) CONSEQUENTLY , direction is issued to the respondents to comply with the order dated 9.10.2009 in letter and spirit within a period of three months from the date of receipt of the certified copy of the order.