(1.) Pcs representing the applicant present and filed a memo praying to withdraw the CA. The memo is taken on record. Representative of ROC present. The prayer is admitted. Hence, the matter is closed as withdrawn. K Anantha Padmanabha Swamy Member (Judicial)
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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