LAWS(NCLT)-2018-1-265

INDIAN BANK Vs. VARUN RESOURCES LTD

Decided On January 10, 2018
INDIAN BANK Appellant
V/S
Varun Resources Ltd Respondents

JUDGEMENT

(1.) Ia No.649/2017 in CP NO.247/I&BC/NCLT7MB/MAH/2017: