(1.) Rp Mr. Chandra Prakash Jain present. None present for Respondent in IA 21/2018. RP seeks permission to withdraw IA 21/2018. Permission granted. IA 21/2018 is disposed of as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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