IFCI LTD Vs. RELIANCE NAVAL AND ENGINEERING LTD

JUDGEMENT

(1.) Learned Advocate Mr. Dinesh with Learned Advocate Ms. Nikitha Menon with Learned Advocate Ms. Natasha Sutaria i/b India Law LLP present for Financial Creditor/Petitioner.

(2.) Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Respondent.

(3.) Learned Senior Counsel appearing for Respondent represented that CP(IB) (PB) 190/2017 and CP(IB) (PB) 110/2017 wherein the issues relating the jurisdiction of the Adjudicating Authority under IB code is under consideration before Special Bench NCLAT New Delhi where winding up petitions are pending before various Hon'ble High Courts, is still pending before the Special Bench and requested for adjournment Sine Dine.