(1.) This is an application under section 391(2) and section 394 of the Companies Act, 1956 praying for dissolution without winding up of the transferor Company namely A. N. Properties & Finance Private Limited, Accauto Merchants Private Limited, Alcove Housing Private Limited, Angard Merchants Private Limited, Balbhadra Properties Private Limited, Baldeo Housing Private Limited, Baldeo Properties Private Limited, Bhadsasan Properties Private Limited, Bhujang Properties Private Limited, Bidhu Properties Private Limited, Brahamanand Properties Private Limited, Camac Abasan Private Limited, Christopher Housing Developers Private Limited, Circus Housing Private Limited, Cupid Commercial Private Limited, Devine Mercantiles Private Limited, Dhruva Abasan Private Limited, Ganeswaro Properties Private Limited, Gomine Properties Private Limited, Grahpataya Properties Private Limited, GTR Properties Private Limited, Gunakrete Abasan Private Limited, Jogmaya Dealers Private Limited, Kamdhanu Dealers Private Limited, Khushboo Holdings Private Limited , Madhuban Properties Private Limited, Moneco Commodities Private Limited, Rupnagar Trexim Private Limited, Seahorse Commercial Private Limited , Shiuli Commercial Private Limited, Stanford Housing Private Limited, Subhash Abasan Private Limited, Sunbeam Udyog Limited, Toshika Housing Private Limited.
(2.) On perusal of the records it is observed that on 28/09/2016 Hon'ble High Court, Calcutta has passed an order approving the scheme of amalgamation of A. N. Properties & Finance Private Limited, Accauto Merchants Private Limited, Alcove Housing Private Limited, Angard Merchants Private Limited, Balbhadra Properties Private Limited, Baldeo Housing Private Limited, Baldeo Properties Private Limited, Bhadsasan Properties Private Limited, Bhujang Properties Private Limited, Bidhu Properties Private Limited, Brahamanand Properties Private Limited, Camac Abasan Private Limited, Christopher Housing Developers Private Limited, Circus Housing Private Limited, Cupid Commercial Private Limited, Devine Mercantiles Private Limited, Dhruva Abasan Private Limited, Ganeswaro Properties Private Limited, Gomine Properties Private Limited, Grahpataya Properties Private Limited, GTR Properties Private Limited, Gunakrete Abasan Private Limited, Jogmaya Dealers Private Limited, Kamdhanu Dealers Private Limited, Khushboo Holdings Private Limited , Madhuban Properties Private Limited, Moneco Commodities Private Limited, Rupnagar Trexim Private Limited, Seahorse Commercial Private Limited , Shiuli Commercial Private Limited, Stanford Housing Private Limited, Subhash Abasan Private Limited, Sunbeam Udyog Limited, Toshika Housing Private Limited with Alcove Construction Private Limited .
(3.) A copy of the Order of the Hon'ble High Court, Calcutta dated 28-09-2016 is annexed with the Application and marked "A.