TECHNICAL CERAMICS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES

JUDGEMENT

(1.) The Petitioner Company Technical Ceramics Private Limited has filed the present Petition under Section 252(3) of the Companies Act, 2013 with a prayer for issuance of directions to the Registrar of Companies, Karnataka to restore the name of the Petitioner Company in the Register of Companies and to pass such order as deems fit in the circumstances of the case.

(2.) The averments made in the Company Petition are briefly described hereunder:-

(3.) The Petitioner Company was incorporated on 5th April 2005 under the name and style of "Technical Ceramics Private Limited" with the Registrar of the Companies, Karnataka and obtained Certificate of Incorporation vide bearing CIN No. U26932KA2005PTC035992. The Registered Office of the Petitioner Company is situated at No.B-134, 3rd Cross, 1st Stage, Peenya Industrial Area, Bangalore.