(1.) Learned PCS Mr. Dhiren Dave present for Appellant. None present for ROC. Appellant PCS requested permission to withdraw the appeal with liberty to file fresh appeal provided if it is in time. Permission granted. Appeal is disposed of as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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