LAWS(NCLT)-2018-1-797

SHIVAM CHEMICALS PVT LTD Vs. AMRIT FEEDS LIMITED

Decided On January 29, 2018
Shivam Chemicals Pvt Ltd Appellant
V/S
Amrit Feeds Limited Respondents

JUDGEMENT

(1.) Since the matter was settled out of Court the C.P. (IB) No. 688/KB/2017 is disposed of as withdrawn on the ground of settlement. There is no order as to costs.