LAWS(NCLT)-2018-1-15

ICICI BANK LIMITED Vs. VIDYA MANDIR CLASSES LIMITED

Decided On January 12, 2018

ICICI BANK LIMITED Appellant

V/S

Vidya Mandir Classes Limited Respondents

JUDGEMENT

(1.) Part heard for 19.01.2018.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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