IN RE Vs. SEMPERTRANS INDIA PVT LTD

JUDGEMENT

(1.) Cp No.197/ 2(41)/NCLT/MB/MAH/2017

(2.) For the Applicant filed praecipe seeking Corrigendum for correction of date of incorporation of the company as well as registered office address for having noticed incorrect date of incorporation and the registered office address of the company concerning the order, corrigendum is hereby given correcting yhe date of incorporation of the company as 24.01.2000 and the registered office address as Plot No.21 MIDC Dhatav Roha Raigad, maharashtra 402110 IN.

(3.) Accordingly, Corrigendum given.