SBI (COC) Vs. NAVNITLAL BHATIA IRP

JUDGEMENT

(1.) Learned Advocate Mr. Raju Kothari present for Applicant/Petitioner. None present for Respondent in IA 414/2017. Letter dated 12.01.2018 received from IBBI confirming the name of Mr. Anurag Sinha as Resolution Professional in CP(IB) 112/NCLT/AHM/2017. Hence, Mr. Anurag Sinha is appointed as Resolution Professional.