LAWS(NCLT)-2018-2-86

JAY CHEMICAL INDUSTRIES LTD Vs. ROC, GUJARAT

Decided On February 07, 2018
JAY CHEMICAL INDUSTRIES LTD Appellant
V/S
ROC, GUJARAT Respondents

JUDGEMENT

(1.) Learned PCS Mr. Kunjal Dalai present for Petitioner. None present for Respondent.

(2.) None present for Auditor, Income Tax department and Regional Director.

(3.) Proof of service of notice on Auditor, Income Tax department and Regional Director filed.