LAWS(NCLT)-2018-2-267

IN RE Vs. NEW PLATFORM TECHNOLOGIES PVT LTD

Decided On February 19, 2018
IN RE Appellant
V/S
NEW PLATFORM TECHNOLOGIES PVT LTD Respondents

JUDGEMENT

(1.) Representative of the Applicant present.

(2.) Counsel for RoC present, filed the objection.

(3.) It has been seen that the Company was incorporated in the year 2009.