IFCI LTD Vs. RELIANCE MARINE AND OFFSHORE LTD

JUDGEMENT

(1.) Learned Advocate Mr. Dinesh with Learned Advocate Ms. Nikitha Menon with Learned Advocate Ms. Natasha Sutaria i/b India Law LLP present for Financial Creditor/Petitioner.

(2.) Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Respondent.

(3.) Learned Senior Counsel appearing for Respondent represented that an appeal has been filed against the order dated 19.12.2017 passed by this Tribunal in IA 410/2017 and the appeal may come up for hearing before Hon'ble NCLAT on 15.01.2018 or 16.01.2018 and on that ground requested for adjournment till 18.01.2018. Learned Counsel appearing for Petitioner opposed the adjournment.