KOTAK MAHINDRA BANK LTD Vs. JAYESHKUMAR ARVINDBHAI POPAT

JUDGEMENT

(1.) Learned Advocate Mr. Lalit Patel present for Applicant. None present for Respondent in IA 11/2018.

(2.) Letter dated 18.01.2018 received from IBBI confirming the name of Mr. Ravi Kapoor as Resolution Professional in CP(IB) 119/NCLT/AHM/2017.

(3.) Hence, Mr. Ravi Kapoor is appointed as Resolution Professional.