J M ENTERPRISE Vs. GUPTA SYNTEX PVT LTD

JUDGEMENT

(1.) Learned Advocate Mr. Dhruvkumar Chauhan present for Operational Creditor/Petitioner. Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Respondent. Petitioner counsel filed Purshis seeking permission to withdraw the petition. Permission granted. Petition is disposed of as withdrawn.