LAWS(NCLT)-2018-1-63

IN RE Vs. PERFECT HOUSE PVT LTD

Decided On January 03, 2018
IN RE Appellant
V/S
PERFECT HOUSE PVT LTD Respondents

JUDGEMENT

(1.) Corrigendum TCSP No. 10/230-232/NCLT/MB/MAH/2017 TCSP No. 11/230-232/NCLT/MB/MAH/2017 The Petitioner has sought for corrigendum to the first line in para 20 of the Order dated 09.08.2017, which has been corrected replacing the figure Rs. 1,00,000 as Rs. 25,000/-.