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LAWS(NCLT)-2018-1-457
REBATI AGRO PVT LTD Vs. ROC,W B
Decided On January 17, 2018
Rebati Agro Pvt Ltd
Appellant
V/S
Roc,W B
Respondents
JUDGEMENT
(1.) No one is present from either side.
(2.) Petition is dismissed for the default of the parties.
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