(1.) Before lunch session, request for passover was made and in the post lunch session, again request for passover has been. The same cannot be accepted. In the interest of justice, hearing is deferred to 25th January, 2018.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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