(1.) On the request made on behalf of learned Counsel for the applicant, hearing is deferred to 25lh January, 2018.
(2.) The Resolution Professional shall remain personally present.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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