TOUCHWOOD WEAVERS PVT LTD Vs. ROC, GUJARAT

JUDGEMENT

(1.) Learned PCS Ms. Dhiren Dave present for Applicant. None present for ROC in IA 356/2017. w Learned PCS for applicant sought permission to withdraw the application since CP 71/2017 was dismissed for non-prosecution on 03.08.2017. 't.m Permission granted. Application is disposed of as withdrawn.