B R CONSTRUCTION Vs. G R INFRAPROJECTS LTD

JUDGEMENT

(1.) Learned Advocate Mr. Vivek Gurnani with Learned Advocate Mr. Susshil Daga present for Operational Creditor/ Petitioner. Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu hah present for Respondent. Proof of service of notice of date of hearing on Respondent filed.

(2.) Learned Advocate Ms. Ritu Shah i/b Thakkar and Pahwa filed Vakalatnama for Respondent. Objections filed. List the matter on 21.11.2017.