MACQUARIE BANK LTD Vs. SHILPI CABLE TECHNOLOGIES LTD

JUDGEMENT

(1.) The Insolvency & Bankruptcy Board of India vide letter dated 23.06.2017 has recommended the name of Ms. Rita Gupta, Regn. No.(IBBI/IPA-001/IP-P00149/2017-18/10313) , 45-46, Basement, Satya Niketan, Moti Bagh-II, New Delhi-110 021, Email:ritaca_1996@yahoo.co.in, Mobile Nos.:9811652355, as the Insolvency Resolution Professional. We accept the recommendation.