LAWS(NCLT)-2017-7-42

STANDARD CHARTERED BANK LTD Vs. ESSAR STEELS LTD

Decided On July 06, 2017
STANDARD CHARTERED BANK LTD Appellant
V/S
ESSAR STEELS LTD Respondents

JUDGEMENT

(1.) Learned Senior Advocate Mr. Rashesh Sanjanwala with Learned Advocate Mr. Siddharth Joshi i/b Singhi & Co. present for Financial Creditor/ Petitioner. Learned Advocate Mr. Keyur Gandhi with Learned Advocate Mr. Raheel Patel present for Respondent.

(2.) Heard Learned Counsel for Petitioner and Learned Counsel for Respondent. The Hon'ble high Court of Gujarat at Ahmedabad in Special Civil Application no. 12434/2017 vide its order made on 04.07.2017 farrmfar observed as follows "7. It would be appropriate for the National Company Law Tribunal to adjourn the matter, if any, listed before it before such date."

(3.) The Special Civil Application listed before Hon'ble High Court on 07.07.2017. Hence, list the matter on 10.07.2017.