(1.) Learned Advocate Mr. Lalit Patel present for operational creditor/ Applicant. Learned Advocate Mr. Harmish Shah present for Respondent.
(2.) Learned Advocate Mr. Harmish Shah filed Vakalatnama for Respondent.
(3.) Respondents Counsel requested time to file objections.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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