LAWS(NCLT)-2017-5-78

HOTEL JANA PRIYA Vs. BONTON SOFTWARES PVT LTD

Decided On May 31, 2017
HOTEL JANA PRIYA Appellant
V/S
BONTON SOFTWARES PVT LTD Respondents

JUDGEMENT

(1.) As the time of the court is over, the case is adjourned to 1.6.2017 at 2.30 P.M.