BESTO TRADELINK PVT LTD Vs. SAL STEEL LTD

JUDGEMENT

(1.) Learned PCS Mr. Ashish Doshi present for Applicant/ Operational Creditor.

(2.) Learned FCA Mr. Hiten Parikh present for Respondent. Proof of service of notice on Respondent filed. Applicant copmplied with section 9(b) of the Code.

(3.) Applicant filed affidavit stating that he is trying for section 9 (c) certificate from the banker. For hearing, list the matter on 01.09.2017.