LAWS(NCLT)-2017-5-297

D RAMJEE Vs. ARUNA HOTELS LIMITED

Decided On May 31, 2017
D RAMJEE Appellant
V/S
ARUNA HOTELS LIMITED Respondents

JUDGEMENT

(1.) Mr.G.V.Mohankumar, counsel for applicant present. Ms.D.Revathi Karthick, Counsel for respondent present and submitted that she has not been provided with the copy of the application.

(2.) Counsel for applicant is directed to provide copies of application along with documents today itself.

(3.) The matter is posted for filing of reply by the respondent and arguments. Put up on 05.06.2017 at 02.30 P.M.