AXIS BANK Vs. KETI HIGHWAY DEVELOPERS PVT LTD

JUDGEMENT

(1.) Learned Advocate Mr. Ameya Gokhale with Learned Advocate Mr. Nirag Pathak with Learned Advocate Ms. Meghna Rajadh i/b Shardul Amarchand Mangaldas present for Operational Creditor/ Applicant. Learned Advocate Mr. Kunal Vaishanav present for Respondent.

(2.) Learned Advocate Mr. Kunal Vaishnav filed Vakalatnama for Respondent.

(3.) For objection if any and for hearing before admission.