KOTAK RESOURCES Vs. RANINGA ISPAT PVT LTD

JUDGEMENT

(1.) Learned Advocate Mr. Hemang Parikh with Learned Advocate Mr. Rasesh Parikh present for Financial Creditor/Petitioner. Learned Senior Advocate Mr. Navin pahwa with'Learned Advocate Ms. Ritu Shah present for Respondent.

(2.) Proof of service not filed.

(3.) Learned Advocate Ms. Ritu Shah i/b Thakkar & Pahwa filed Vakalatnama for Respondent.