Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(NCLT)-2017-6-73
SUNIL KUMAR SHARMA Vs. TRILOGIC DIGITAL MEDIA LTD
Decided On June 14, 2017
SUNIL KUMAR SHARMA
Appellant
V/S
TRILOGIC DIGITAL MEDIA LTD
Respondents
JUDGEMENT
(1.) Tcfno.153/I&Bp/Nclt/Mb/Mah/2017
(2.) List this matter for hearing on 28.6.2017.
Click here to view full judgment.