(1.) Learned Advocate Mr. Salil Thakore present for Operational Creditor/Petitioner. None present for Respondent.
(2.) Proof of dispatch of copy of application on Respondent filed.
(3.) Petitioner shall file proof of service of copy of application on Respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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