LAWS(NCLT)-2017-6-55

TANUSHRI ENTERPRISES Vs. DHIRGLOBAL INDUSTRIES (P) LTD

Decided On June 29, 2017
Tanushri Enterprises Appellant
V/S
DHIRGLOBAL INDUSTRIES (P) LTD Respondents

JUDGEMENT

(1.) Reply, if any, be filed within 10 days with a copy in advance to the Counsel opposite. List the matter on 11th July, 2017.