LAWS(NCLT)-2017-12-599

IN RE Vs. ZIV AUTOMATION INDIA LIMITED

Decided On December 18, 2017
IN RE Appellant
V/S
ZIV AUTOMATION INDIA LIMITED Respondents

JUDGEMENT

(1.) This Company Petition is filed under Section 14(1) of the Companies Act, 2013 for conversion of Petitioner Company which is an unlisted Public Limited Company into a Private Limited Company.

(2.) The averments made in the Company Petition are briefly described hereunder:-

(3.) The Petitioner Company was incorporated under the Companies Act, 2013 on 18th November 2016 under the name and style as ZIV AUTOMATION INDIA LIMITED vide CIN No. U31909KA2016PLC097904. The Registered Office of the Petitioner Company is situated at Global Village IT Park, DRC Building Ground Floor, Mylasandra Village, RVCE Post, Bangalore-560059.